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[Cites 0, Cited by 0] [Section 62A(6)] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(6)(b) in The U.P. Factories Rules, 1950

(b)the explosion releasing panels, shall as far as practicable, be situated at the roof of the oven or drier or at those portion of the walls where persons not remain in connection with operation of the oven or drier.