Section 5 in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016
5. Defraying of Shrine fund.
- The Shrine fund shall be applied, -(a)for defraying expenses for the proper maintenance of the temple, performance of puja and other rituals;(b)for providing amenities and facilities to the visiting devotees;(c)for establishment and maintenance of the educational institutions;(d)for training of vidyarthies; and(e)for securing the health, safety and convenience of disciples, pilgrims and workshippers visiting the Shrine.
