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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(2)(b) in Water (Prevention and Control of Pollution) Act, 1974

(b)the procedure for the submission to the said laboratory of samples of water or of sewage or trade effluent for analysis or tests, the form of the laboratory's report thereunder and the fees payable in respect of such report;