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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of West Bengal - Subsection

Section 107(2)(b) in The West Bengal Panchayat Elections Act, 2003

(b)unless, within a reasonable time after the printing of the document, one copy of the declaration is sent by the printer, together with one copy of the document to the District Panchayat Election Officer concerned.