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State of Assam - Section

Section 10 in The Assam Secondary Education (Provincialised) Service Rules, 1982

10. Selection Board.

- For the purpose of selection of candidates under Rule 9 there shall be a Selection Board consisting of the following members :Chairman :
(a)Secretary, Education Department.
Member-Secretary:
(b)Director of Public Instruction, Assam.
Members :
(c)Director of Elementary Education, Assam.
(d)A representative of the Education Department.
The State Government reserves the right to entrust the selection to the State Selection Board established under the Assam Education Selection Rules, 1977.