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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(b) in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

(b)Must hold a degree in Arts, Science, Commerce or Agriculture of any Statutory University or possess other qualification which the Governor may declare from time to time to be equivalent to the said degree or have passed the diploma examination.