Section 57 in The Punjab Cinemas (Regulation) Rules, 1952
57.
(i)A separate and distinct circuit shall be provided for the supply to cinematograph lamps. Such circuit shall be controlled by a suitable main switch and fuses required in pursuance of rule 59; and there shall be in a addition for each lamp a totally enclosed pole iron clad switch and fuse placed in a convenient position within the enclosure.(ii)When the cinematograph lamp is working the electrical pressure across the terminals of the double pole switch shall not exceed 110v. lts.
