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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Manipur - Subsection

Section 152(2) in The Manipur Co-operative Societies Act, 1976

(2)An appeal against an order or decision under Sections 79, 85 and 88 and any order passed by the Registrar for paying compensation to a society, and any other order for which an appeal to the Tribunal has been provided under this Act, shall lie to the Tribunal.