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State of Kerala - Section

Section 43 in Mahatma Gandhi University Act 1985

43. Election of members to the [xxxx] Senate and other bodies of the University.

- The election of members to the Senate, and [xx] other bodies of the University shall be held in accordance with the system of proportional representation by means of the single transferable vote and in accordance with the procedure prescribed by the Statutes, and the voting at such election shall be by secret ballot.