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State of Rajasthan - Section

Section 10 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

10. Manner of filling vacancies.

- When a vacancy of member of the State Advisory Committee occurs or is likely to occur, the Chairperson of such Committee shall submit a report to the State Government and on receipt of such report, the State Government shall take steps to fill the vacancy by making an appointment from amongst the category of persons to which the person vacating membership belonged and the person so appointed shall hold office for the reminder of the term of office of the member in whose place he is appointed.