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Union of India - Section

Section 9 in Pharmacy Council of India Regulations on Curbing the Menace of Ragging in Pharmacy Colleges, 2012

9. Submission of Reports to PCI.

- The each and every institution shall submit its reports in prescribed format (Annexure-III) to the Registrar-cum-Secretary, Pharmacy Council of India, Aiwan-E-Galib Marg, Kotla Road, New Delhi-110002, as per the following time schedule:-
9.1by 31st October of every year in which admissions are made, indicating the action taken by institution for implementation of Regulation 6 of these Regulations failing which action referred to in Regulation 8.4 would be initiated against defaulting institution; and
9.2by 30th April of every year in respect of the previous academic session, in the prescribed format (Annexure-III), indicating the requisite information against each column thereof, failing which action mentioned in Regulation 8.4 would be initiated against defaulting institution.Annexure-IUndertaking By The Candidate/student(Duly Attested by the Oath Commissioner)