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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(3)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)the premium, if any, paid at the commencement of the theka or the lease;