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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(3)(iii) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(iii)ninety-five per cent amount of the Government's share towards the Contributory Provident Fund being paid as grant-in-aid to the privately managed recognised aided school on or after the date of publication of the Scheme in the Official Gazette;