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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(j) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(j)the demographic information and biometric information under clause (a) and the manner of their collection under clause (b) of sub-section (2) of section 23;