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Allahabad High Court

Sultan Chaudhary vs State Of U.P. And 3 Others on 25 July, 2023

Bench: Pritinker Diwaker, Ashutosh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:148121-DB
 
Chief Justice's Court
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 391 of 2023
 

 
Petitioner :- Sultan Chaudhary
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Avinash Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Jitendra Prasad Mishra,Suresh Singh,Vimlesh Kumar Rai
 

 
Hon'ble Pritinker Diwaker,Chief Justice
 
Hon'ble Ashutosh Srivastava,J.
 

1. Heard Shri Avinash Tiwari, learned counsel for the petitioner, learned Standing Counsel for the State respondent, Shri Suresh Singh, learned counsel for the respondent no. 2 and learned ASG for the respondent no. 3.

2. Matter pertains to a complaint against a Government Officer for which the petitioner has an alternative remedy to approach the Lokayukt.

3. Accordingly, petition is disposed of with liberty to the petitioner to approach the Lokyakut.

Order Date :- 25.7.2023 Deepak/ (Ashutosh Srivastava,J) ( Pritinker Diwaker,C.J.)