Allahabad High Court
Sultan Chaudhary vs State Of U.P. And 3 Others on 25 July, 2023
Bench: Pritinker Diwaker, Ashutosh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:148121-DB Chief Justice's Court Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 391 of 2023 Petitioner :- Sultan Chaudhary Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Avinash Tiwari Counsel for Respondent :- C.S.C.,A.S.G.I.,Jitendra Prasad Mishra,Suresh Singh,Vimlesh Kumar Rai Hon'ble Pritinker Diwaker,Chief Justice Hon'ble Ashutosh Srivastava,J.
1. Heard Shri Avinash Tiwari, learned counsel for the petitioner, learned Standing Counsel for the State respondent, Shri Suresh Singh, learned counsel for the respondent no. 2 and learned ASG for the respondent no. 3.
2. Matter pertains to a complaint against a Government Officer for which the petitioner has an alternative remedy to approach the Lokayukt.
3. Accordingly, petition is disposed of with liberty to the petitioner to approach the Lokyakut.
Order Date :- 25.7.2023 Deepak/ (Ashutosh Srivastava,J) ( Pritinker Diwaker,C.J.)