Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of West Bengal - Subsection

Section 144(2) in The West Bengal Motor Vehicles Rules, 1989

(2)The provision of this rule shall not, however, be applicable in respect of permits granted in favour of an undertaking of the State Government.