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State of Arunachal Pradesh - Section

Section 18 in Arunachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 2017

18. Protection of action taken in good faith.

- No suit or other proceeding shall lie against the Government or the authorized officer or Competent Authority or an officer or employee of the Government for anything, which is in good faith done or intended to be done under this Act.