Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(e) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016 (e)To report to the State Council on a quarterly basis on action taken against non-registered clinical, establishments operation in violation of the Act;
