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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(2) in Uttar Pradesh State Universities Act, 1973

(2)No officer or servant of the University shall in any proceeding to which the University is not a party, be required to produce any document, register or other record of the University the contents of which can be prove under sub-section (1) but a certified copy, or to appear as a witness to prove the matters and transactions recorded therein unless by order of the Court made for special cause.