Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 6 in Bombay Judicial Proceedings (Regulation of Reports) Act, 1955 6. Previous sanction. - No Court shall take cognisance of an offence under this Act except with the previous sanction of the State Government.
