Uttarakhand High Court
Keshwa Nand Joshi & Another vs M.C.Joshi & Others on 6 July, 2015
Author: Alok Singh
Bench: Alok Singh
CLCON No. 147 of 2015 Hon'ble Alok Singh, J.
Ms. Swati Verma, Advocate holding brief of Mr. Alok Mahra, Advocate for the contempt applicants.
Mr. A.K. Joshi, Addl. C.S.C. for the State/OPs. For the reason stated in the applications, delay in filing the short counter affidavit on behalf of OP Nos. 1 and 2 is condoned. Short counter affidavits filed on behalf of OP Nos. 1 and 2 are taken on record.
CLMA Nos. 7472 and 7475 of 2015 stand disposed of accordingly.
(Alok Singh, J.) 06.07.2015 Deepak