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State of Madhya Pradesh - Section

Section 4 in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

4. Registration and renewal fee.

- The registration fee shall be Rs. 5,000/- (Rupees five thousand) and the renewal fee shall be Rs. 2,000/-(Rupees two thousand) which shall be deposited in the treasury of the municipality and the receipt thereof shall have to be obtained.