Gauhati High Court
Page No.# 1/2 vs The Union Of India And 4 Ors on 27 February, 2026
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/2
GAHC010272062025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7125/2025
NRIPEN CHANDRA NATH AND ANR
S/O- LATE SASTHA RAM NATH, R/O- VILL.- SENCHOWA, P.O. SENCHOWA,
P.S. NAGAON SADAR, DIST. NAGAON, ASSAM, PIN- 782002.
2: ANURADHA DEVI
S/O- NRIPEN CHANDRA NATH
R/O- VILL.- SENCHOWA
P.O. SENCHOWA
P.S. NAGAON SADAR
DIST. NAGAON
ASSAM
PIN- 782002
VERSUS
THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF COMMUNICATION AND IT DEPARTMENT OF POSTS, DAK
BHAWAN, NEW DELHI-110001.
2:THE CHIEF POST MASTER GENERAL
ASSAM CIRCLE
MEGHDOOT BHAWAN
GUWAHATI-781001.
3:THE DIRECTOR OF POSTAL SERVICES
DIBRUGARH REGION
DIBRUGARH
ASSAM
PIN- 786001.
4:THE SUPERINTENDENT OF POST OFFICES
NAGAON DIVISION
NAGAON
Page No.# 2/2
ASSAM
PIN- 782001.
5:THE SUB POST MASTER
DHANSIRIPAR POST OFFICE
DHANSIRI
KARBI ANGLONG
ASSAM-782460
Advocate for the Petitioner : MR. A K BARUAH, MR. N MAHAJAN,MR. R A PRAMANIK,MR.
H NATH
Advocate for the Respondent : DY.S.G.I.,
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
27.02.2026 Shri B. Chakraborty, learned C.G.C. has submitted that instructions have been received and the affidavit-in-opposition would be filed for which, he prays for 4 weeks' time.
Accordingly, list this case on 27.03.2026.
Shri H. Nath, learned counsel for the petitioners is present.
JUDGE Comparing Assistant