Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104(6)] [Section 104] [Entire Act]

State of Andhra Pradesh - Subsection

Section 104(6)(d) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(d)that to the best of my knowledge and belief, I am qualified and not also disqualified for being chosen to fill the seat.