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Calcutta High Court (Appellete Side)

Ajit Das @ Ajit Kr. Das vs The State Of West Bengal & Anr on 12 September, 2022

12.09.2022 Court No.35 Item No. 25 CRR 3126 of 2016 d.g.

Ajit Das @ Ajit Kr. Das Vs. The State of West Bengal & Anr.

Mr. A. Debnath.

... For the petitioner On the prayer of Mr. Debnath, learned Advocate for the petitioner, the matter is adjourned for this week.

List this matter on 19th September, 2022.

(Rai Chattopadhyay, J.)