Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Sikkim - Subsection

Section 20(2) in Land Acquisition Rules, 1977

(2)The "on account" payment referred to above shall be deemed to be part of the compensation payment under the Act and shall be adjusted against the same.