Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(iii) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

(iii)The Members' risk shall be monitored constantly and margins shall be collected at appropriate time for efficacy of risk management.