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State of Assam - Section

Section 109 in The Assam Excise Rules, 2016

109. Fees for registration.

- (i) The fee for registration of a brand name and label of IMFL shall:
(a)In respect of Whisky, Rum or Brandy bottles be rupees one lakh only and for renewal thereof rupees one lakh only annually, and
(b)In respect of Wine, Vodka, Liqueurs, Gin, Champagne, Cordials and other similar potable alcohol preparations and Beer, the registration be rupees fifty thousand only and renewal thereof rupees fifty thousand only annually.
(c)For any change, addition or deletion of any mark or inscription on labels, fresh registration shall be done with deposit of prescribed registration fees.