Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(1) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969 (1)If the competent authority refuses to grant or renew any licence under Section 4, it shall order the refund of the fees paid thereof.
