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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(c) in Bombay High Court (Designation of Senior Advocates) Rules, 2018

(c)"Permanent Committee for Designation of Senior Advocates" means the committee headed by the Hon'ble the Chief Justice and consists of the two most senior Judges of the High Court, the learned Advocate-General and one nominated member of the Bar.