Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 21 in Sakri Canals Irrigation Rules, 1952 21. The Divisional Canal Officer, may after notice to the Lambardars concerned, by an order in writing direct that any outlet or group of outlets shall be closed in accordance with a programme of rotation.
