Delhi High Court - Orders
Sanjay Kumar Puri vs State ( Crl) & Anr on 1 November, 2023
$~28 - 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 496/2015, CRL.M.(BAIL) 7543/2015
SANJAY KUMAR PURI ..... Petitioner
Through:
versus
STATE ( CRL) & ANR ..... Respondents
Through: Mr. Hemant Mehla, APP for State
with Mr. Deepak Masih for
respondent no.1.
+ CRL.REV.P. 497/2015, CRL.M.(BAIL) 7544/2015
SANJAY KUMAR PURI ..... Petitioner
Through:
versus
STATE & ANR ..... Respondents
Through: Mr. Hemant Mehla, APP for State
+ CRL.REV.P. 771/2015, CRL.M.A. 17406/2015
SANJAY KUMAR PURI ..... Petitioner
Through:
versus
STATE & ANR ..... Respondents
Through: Mr. Hemant Mehla, APP for State
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 01.11.2023
1. It is already 4:46 P.M.
2. No time left.
3. Re-notify on 18.03.2024.
VIKAS MAHAJAN, J NOVEMBER 1, 2023 /SDS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 22:24:25