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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(9) in Haryana Rural Employment Guarantee Scheme, 2007

(9)The Gram Panchayat or Block Programme Officer shall within a period of fifteen days of receipt of application provide unskilled manual work to the applicant household. [Annexure-(VI)]