Himachal Pradesh High Court
Ramesh Chand vs . Vandana Kumari And Anr. on 2 April, 2022
Bench: Sabina, Satyen Vaidya
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Ramesh Chand Vs. Vandana Kumari and anr.
FAO(FC) No. 10 of 2022 02.04.2022 Present: Mr. Ashwani K. Sharma, Advocate, for the appellant.
CMP(M) No. 340 of 2022 Let notice be issued to the respondents for 30.05.2022, on taking steps within one week.
( Sabina ) Judge ( Satyen Vaidya ) Judge 2nd April, 2022 (sushma) ::: Downloaded on - 02/04/2022 20:12:05 :::CIS