Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 23 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

23. Grand of medical degrees, diplomas, etc., by Institute.-

Notwithstanding anything contained in any other low for the time being in force, the Institute shall have power to grant medical degrees, diplomas and other academic distinctions and titles under this Act