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[Cites 0, Cited by 1] [Section 53(1)] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(1)(b) in The Maharashtra Regional and Town Planning Act, 1966

(b)in cases specified in clause (b) or (d) of sub-section (1) of section 52, to secure compliance with the conditions or with the permission as modified: