Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Punjab - Subsection Section 53(1) in Punjab Jail Manual, 1996 (1)Every visitors shall, after he has completed his visit to the jail, record, in the visitors' book, the date and hour of his visit and may enter therein any remarks or suggestions he may wish to make.
