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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Manipur - Subsection

Section 44(1) in The Manipur Panchayati Raj Act, 1994

(1)The accounts of a Gram Panchayat shall be audited by the Director, Local Fund Audit and Accounts of the Government of Manipur in such manner as may be prescribed and a copy of the audit report shall be forwarded to the Gram Panchayat within one month of the completion of the audit.