Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(2)(b) in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983 (b)a public servant has not submitted such annual return on or before 21st January, 1983, he shall submit it within two months after the said date.