Section 33B(3)(a) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

[Cites 0, Cited by 0] [Section 33B(3)] [Section 33B] [Entire Act]

(a)provide the entity in the Aadhaar ecosystem against whom complaint is made, an opportunity of being heard;

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