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Calcutta High Court

Gouri Shanker Jain vs Asst.Comm. Of I.T on 27 February, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                                          ORDER SHEET
                                      WP No.2041 of 1998

                             IN THE HIGH COURT AT CALCUTTA

                            Constitutional Writ Jurisdiction

                                        ORIGINAL SIDE



                                      GOURI SHANKER JAIN

                                            Versus

                          ASST.COMM. OF I.T.,CENTRAL CIRCLE XX


        BEFORE:

        The Hon'ble JUSTICE ARINDAM SINHA

Date : 27th February, 2014.

The Court : None appears even in the second call. The writ petition is dismissed for default.

(ARINDAM SINHA, J.) B.Pal