Calcutta High Court
Gouri Shanker Jain vs Asst.Comm. Of I.T on 27 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP No.2041 of 1998
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
GOURI SHANKER JAIN
Versus
ASST.COMM. OF I.T.,CENTRAL CIRCLE XX
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 27th February, 2014.
The Court : None appears even in the second call. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) B.Pal