Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 14 in West Bengal Veterinary Practitioners Act, 1960 14. Saving. - No act of the Council shall be deemed to be invalid merely by reason of any vacancy or defect in the constitution of the Council or of the absence of any member.
