Section 13(5)(g) in Telangana Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

(g)[ the transactions on which VAT dealer pays tax under sub-section (8A) [or sub-section (8B)] [Added by Act No.4 of 2009.] of section 4 of the Act;

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