Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 559] [Entire Act]

State of Odisha - Subsection

Section 559(7) in Orissa Municipal Rules, 1953

(7)The filled-up trenches after being covered with loose earth shall be left undisturbed for about a month till they sink to a depth-of a foot or more below ground level in which case further layers of nightsoil and kachra shall be added on the top of the above trenched till the load rises to a foot above ground level and then the trenches shall be left to themselves to mature.