Section 16(2)(ii) in Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments in the public services and posts under the State) for Socially and Educationally Backward Classes (SEBC) Act, 2018

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(ii)in case of admission to be made other than on the basis of entrance test, the last date for filling up the application form is lapsed.

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