Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(h) in The Companies (Cost records and audit) Rules, 2014

(h)Cost of services for the purpose of inter unit transfers shall also include distribution costs incurred for such transfers.