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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(1)(c) in Kolkata Municipal Corporation Building Rules, 2009

(c)in the case of a residential building with other occupancy or occupancies if any except educational occupancy, of less than 10% of the total floor area of the building, the width of such street or passage shall not be less than 2.4 m. at any part;