[Cites 0, Cited by 0]
[Entire Act]
State of Tamilnadu - Section
Section 62 in Laws of the Bharathidasan University
62. Register of Headmasters. - The Registrar shall maintain for each revenue district in the University area, a Register showing the names and addresses of Headmasters of complete Higher Secondary Schools recognized by the Local Government.
Elections Conducted by the University| SI. No. | Name of the electorate | University authority to which elected | Official to hold the election |
| (1) | (2) | (3) | (4) |
| 1. | Registered Graduates of the University. | Senate | Registrar/ Office of University nominated forthe purpose. |
| 2. | Secretaries of the College Committee of thePrivate Colleges in the University area. | Senate. | Do. |
| 3. | Senate members. | Syndicate. | Do. |
| 4. | Principals of the affiliated colleges. | Do. | Do. |
| 5. | University Professors. | Do. | Do. |
| 6. | Principals of affiliated colleges in the Senate. | Standing Committee on Academic Affairs | Do. |
| 7. | Teachers of affiliated Colleges in the Senate. | Do. | Do. |
| 8. | Senate members. | Committee for recommending a panel of personsfor Vice-Chancellorship | Do. |
| 9. | Syndicate Members. | Do. | Do. |