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State of Tamilnadu - Section

Section 62 in Laws of the Bharathidasan University

62. Register of Headmasters. - The Registrar shall maintain for each revenue district in the University area, a Register showing the names and addresses of Headmasters of complete Higher Secondary Schools recognized by the Local Government.

Elections Conducted by the University
SI. No. Name of the electorate University authority to which elected Official to hold the election
(1) (2) (3) (4)
1. Registered Graduates of the University. Senate Registrar/ Office of University nominated forthe purpose.
2. Secretaries of the College Committee of thePrivate Colleges in the University area. Senate. Do.
3. Senate members. Syndicate. Do.
4. Principals of the affiliated colleges. Do. Do.
5. University Professors. Do. Do.
6. Principals of affiliated colleges in the Senate. Standing Committee on Academic Affairs Do.
7. Teachers of affiliated Colleges in the Senate. Do. Do.
8. Senate members. Committee for recommending a panel of personsfor Vice-Chancellorship Do.
9. Syndicate Members. Do. Do.