Section 71(1)(h) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(1)(h) in The Rajasthan Sales Tax Act, 1994

(h)imports into or exports from, the State of Rajasthan, any goods showing incorrect or fictitious names or addresses of consignors or consignees or incorrect details of goods or incorrect particulars in vouchers or way bills or goods receipts or other documents accompanying the goods while in movement; or

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State of Rajasthan - Subsection

Section 71(1)(h) in The Rajasthan Sales Tax Act, 1994