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[Cites 0, Cited by 4] [Section 69(1)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(1)(e) in Rajasthan Excise Act, 1950

(e)every animal, cart, vessel raft or other conveyance used in carrying such receptacles or package shall be liable to confiscation [...] [Substituted by Notification No. F. 2(6) Vidhi/2/2000, dated 3.5.2000 (Published in Rajasthan Gazette, Part 4-A, dated 3.5.2000).]